Biswanath Somadder, J. - (1.) Let the affidavit of service filed in Court today be taken on record. By consent of the parties, the appeal is treated as on day's list and taken up for consideration along with the application for stay.
(2.) The appeal arises out of a judgment and order dated 28th November, 2017, passes in WP 19711 (W) of 2017 (Basudeb Rakshit @ Biswanath Rakshit vs. The State of West Bengal & Ors.).
(3.) The appellant before us is the writ petitioner.;