JUDGEMENT
-
(1.) Let the affidavit of service filed in Court today be kept on record.
(2.) The subject matter of challenge in this writ application is a final order dated September 20, 2017 passed by the West Bengal Administrative Tribunal, Kolkata in the matter of Subhasish Saha & Ors. Vs. State of West Bengal & Ors. (In re: O.A. 646 of 2016). By virtue of the order impugned to this writ application, the original application of the petitioners was dismissed.
(3.) The subject matter of challenge in the above original application was an advertisement bearing no.13 of 2016 issued by the Public Service Commission, West Bengal, and published in the Website inviting applications from the eligible candidates for recruitment of 28 Assistant Professors in the Government College of Arts and Crafts, Kolkata. All the petitioners possessed the requisite qualifications. They had been working as "Part Time Teacher" in the above College at that point of time. All of them were over aged in the light of the age limit prescribed in the above advertisement, which was 37 years.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.