EBRAHIM ALI Vs. ROBINA BEWA & ORS
LAWS(CAL)-2018-9-39
HIGH COURT OF CALCUTTA
Decided on September 11,2018

Ebrahim Ali Appellant
VERSUS
Robina Bewa And Ors Respondents

JUDGEMENT

Jyotirmay Bhattacharya, C.J. - (1.) This appeal will be heard.
(2.) Lower Court's record need not be called for.
(3.) Plaintiffs/Respondents are represented by Mr. Banerjee, learned senior counsel, assisted by his juniors, Ms. Shila Sarkar, Mr. Sibasis Ghosh and Ms. Subhasree Lala, learned advocates.;


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