JUDGEMENT
Abhijit Gangopadhyay, J. -
(1.) The petitioner company for expansion of its edible oil unit wanted to get financial assistance under the West Bengal State Support for Industries
(2.) Scheme, 2008 (as amended up to 31.12.2010), (the scheme, in short, hereafter), for an amount of Rs. 126.68 crores.
(3.) Such financial assistance was given as incentive to units registered under the scheme by way of various subsidies like fixed capital investment subsidy, interest subsidy, employment generation subsidy etc. as has been explained under clause 17.8 of the scheme. The expression incentive has been defined under clause 3.13 of the said scheme.;
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