JUDGEMENT
Samapti Chatterjee, J. -
(1.) Let affidavit of service filed in Court today be kept on record.
(2.) Despite service of notice, none appears on behalf of the respondents.
(3.) Mr. Prabir Kumar Roy, learned advocate, who usually appears on behalf of the State, is present in Court today. He is directed to appear in this matter. His appointment be regularised by the office of the Legal Remembrancer.;
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