KHUDIRAM @ KHORA BAURI Vs. STATE OF WEST BENGAL
LAWS(CAL)-2018-8-9
HIGH COURT OF CALCUTTA
Decided on August 02,2018

Khudiram @ Khora Bauri Appellant
VERSUS
STATE OF WEST BENGAL Respondents

JUDGEMENT

Joymalya Bagchi, J. - (1.) This is a jail appeal.
(2.) The appellant is unrepresented.
(3.) Mr. Deep Chaim Kabir, learned advocate empanelled with the High Court Legal Services Authority is requested to appear in the matter on behalf of the appellant. Member Secretary, High Court Legal Services Authority is requested to regularise the aforesaid appointment.;


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