ASHRAF JAMIL Vs. NISHAT ANJUM & ORS

LAWS(CAL)-2018-2-141

HIGH COURT OF CALCUTTA

Decided on February 12,2018

Ashraf Jamil Appellant

VERSUS

Nishat Anjum And Ors Respondents

Jyotirmay Bhattacharya, A.C.J. - (1.) Fmat No. 570 of 2017
(2.) This appeal will be heard.
(3.) Lower court records need not be called for.;