JUDGEMENT
Subrata Talukdar, J. -
(1.) In this petition the writ petitioner, inter alia, has sought the relief of cancelling the Memo dated 18th of March, 2016 issued by the General Manager (Administration), West Bengal Cooperative Agricultural & Rural Development Bank (the Bank) thereby marking the culminating point in the long history of successive lis initiated by the writ petitioner for appointment as a regular Sub-Staff (SS) under the Bank.
(2.) The petitioner has sought the additional relief of cancellation of the appointments of the respondent No. 8 to 12 as SS under the Bank.
(3.) The short facts connected to the case made out by Mr. PratipChatterjee, Learned Counsel for the petitioner, are as follows.;
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