Rajarshi Bharadwaj, J. - (1.) Nobody appears in support of the appeal, when the matter is called on.
(2.) Mr. Anjan Dutta, learned Advocate is requested to appear in this matter as amicus curiae and assist this court.
(3.) Mr. Arun Kumar Maity, learned Additional Public Prosecutor with his junior Mrs. Zareen N. Khan, Advocate appears on behalf of the state.;