MANIK CHANDRA BHAR Vs. STATE OF WEST BENGAL & ORS.
LAWS(CAL)-2018-8-340
HIGH COURT OF CALCUTTA
Decided on August 01,2018

Manik Chandra Bhar Appellant
VERSUS
STATE OF WEST BENGAL AND ORS. Respondents

JUDGEMENT

SUBRATA TALUKDAR,J. - (1.) Party/Parties are represented in the order of their name/names as printed above in the cause title.
(2.) Mr. Swapan Pal, Learned Counsel appears in support of the application being CAN 953 of 2018 in connection with the writ petition i.e. W.P. 25657 (W) of 2017.
(3.) CAN 953 of 2018 is for recalling and/or modification of the order of this Court dated 17th of October, 2017 in the Writ Petition (WP).;


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