DILIP DEY & ORS. Vs. STATE OF WEST BENGAL & ORS.
LAWS(CAL)-2018-6-105
HIGH COURT OF CALCUTTA
Decided on June 14,2018

Dilip Dey And Ors. Appellant
VERSUS
STATE OF WEST BENGAL AND ORS. Respondents

JUDGEMENT

RAJASEKHAR MANTHA,J. - (1.) This is an application seeking recall of an order passed by me on 18th May, 2018 in W.P.5870 (W) of 2018.
(2.) The petitioner before me was the secretary of the said society who participated in an election process as directed to be conducted pursuant an order dated 20th November, 2017 in W.P. 24994 (W) of 2017.
(3.) By the said order dated 20th November, 2017, passed, this court had directed the ARCS concerned to also ensure smooth functioning of the society, till such time a new elected Board takes over.;


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