Biswanath Somadder, J. - (1.) The instant writ petition shall be governed by the judgment and order pronounced today in W. P. 11978 (W) of 2015 (Aloke Chakraborty Vs. State of West Bengal & Ors.) and stands accordingly disposed of.
(2.) Urgent photostat certified copy of this order, if applied for, be given to the learned advocates for the parties.;