JUDGEMENT
SHAMPA SARKAR,J. -
(1.) Let the Affidavit-of-service filed in Court today by the learned Advocate for the petitioner be kept on record.
(2.) The respondent nos.1, 2, 7 and 8 are represented.
(3.) Despite service, none appears on behalf of the respondent nos.3, 4, 5 and 6.;
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