BISHNU BIKASH SARKAR & ANR Vs. ICICI HOME FINANCE COMPANY LIMITED & ORS

LAWS(CAL)-2018-11-123

HIGH COURT OF CALCUTTA

Decided on November 22,2018

Bishnu Bikash Sarkar And Anr Appellant

VERSUS

Icici Home Finance Company Limited And Ors Respondents

JUDGEMENT

Debangsu Basak, J. - (1.) None appears for the writ petitioners.
(2.) The respondents are represented.
(3.) Affidavit of service filed in Court be taken on record.;

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