MD SULTAN KHAN Vs. STATE OF WEST BENGAL & ORS
LAWS(CAL)-2018-2-150
HIGH COURT OF CALCUTTA
Decided on February 14,2018

Md Sultan Khan Appellant
VERSUS
State Of West Bengal And Ors Respondents

JUDGEMENT

Biswanath Somadder, J. - (1.) Let the affidavit of service filed in Court today be taken on record.
(2.) The appeal is treated as on day's list and taken up for consideration along with the connected application.
(3.) The instant appeal arises out of a judgment and order dated 21st December, 2017, passed by a learned Single Judge in W. P. 23979 (W) of 2017 (Md. Sultan Khan vs. State of West Bengal & Ors.).;


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