- (1.) The appellant herein challenges the order dated 29th September, 2011 passed in W.P. 7137 (W) of 2011. The appellant's name was sponsored by the Employment Exchange concerned at the request of the North 24 Parganas District Primary School Council dated 10th Mach, 2006 as a candidate eligible for the post of primary teacher in the North 24 Parganas District.
(2.) The vacancies declared were 1212. It is further clarified that vacancy for Bengali medium were 1212 thereby implying all the posts for which the recruitment was sought was for the Bengali medium of instruction.
(3.) The appellant sat for and qualified in the examination conducted by the Primary School Council.;