JUDGEMENT
SUBRATA TALUKDAR,J. -
(1.) Party/parties are represented in the order of their name/names as printed above in the cause title.
(2.) Mr. Sanyal, Learned Counsel appears for the petitioners and reiterates the submission advanced by him on the previous date, i.e. the 14th of August, 2018. Mr. Sanyal also relies upon a Supplementary Affidavit (for short SA) with copies served on Mr. Siddiqui, Learned State Counsel, enclosing the documents produced at the previous hearing on the 14th of August, 2018.
(3.) At the core of the stand taken by the petitioners is that each of them, being 7(seven) in number, stand elected in the Ninth State Panchayat Elections, 2018 to the Gram Panchayat in issue (GP) by the name of Talagachari-I GP, Ramnagar-1 Development Block, District: Purba Medinipur (for short the said GP).;
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