JUDGEMENT
SAMAPTI CHATTERJEE,J. -
(1.) Affidavit of service filed in Court today be kept with the record.
(2.) Despite service of notice, none appears on behalf of the respondents.
(3.) Ms. Dipanwita Ghosh Chowdhury, learned advocate, who usually appears on behalf of the State, is present in Court today. She is directed to appear in this matter. Her appointment be regularised by the office of the Legal Remembrance.;
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