Samapti Chatterjee, J. - (1.) Let affidavit of service filed in Court today be kept on record.
(2.) Despite service of notice, none appears on behalf of the respondents.
(3.) Ms. Anima chakraborty, learned advocate, who usually appears on behalf of the State, is present in Court today. She is directed to appear in this matter. Her appointment be regularised by the office of the Legal Remembrancer.;