BASANTI PANDIT Vs. STATE OF WEST BENGAL & ORS.
LAWS(CAL)-2018-6-133
HIGH COURT OF CALCUTTA
Decided on June 27,2018

Basanti Pandit Appellant
VERSUS
STATE OF WEST BENGAL AND ORS. Respondents

JUDGEMENT

SAMAPTI CHATTERJEE,J. - (1.) Affidavit-of-service filed in Court today be kept with the record.
(2.) Despite service of notice, none appears on behalf of the respondents.
(3.) Mr. Pinaki Bhattacharya, learned advocate, who usually appears on behalf of the State, is present in Court today. He is directed to appear in this matter. His appointment be regularised by the office of the Legal Remembrance.;


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