KULTALI FOOD MARKETING PVT LTD Vs. BARUN GHOSH & ORS
LAWS(CAL)-2018-9-84
HIGH COURT OF CALCUTTA
Decided on September 25,2018

Kultali Food Marketing Pvt Ltd Appellant
VERSUS
Barun Ghosh And Ors Respondents

JUDGEMENT

Amrita Sinha, J. - (1.) Mat 201 of 2016 has been filed at the instance of the private respondent in the writ petition hereinafter Kultali challenging the judgment dated 3rd February, 2016 passed by the learned single Judge in WP No. 21333 (W) of 2015 with WP No. 17744 (W) of 2015 (Barun Ghosh Vs. The State of West Bengal & Ors.).
(2.) Fma 2272 of 2016 has been filed by the State of West Bengal challenging the same judgment dated 3rd February, 2016. Since both the appeals arise out of a common judgment they are taken up for consideration analogously and disposed of by this judgment.
(3.) The issue relates to appointment of Modified Rationing Distributor in short M.R.Distributor.;


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