JUDGEMENT
AMRITA SINHA,J. -
(1.) Affidavit of service and affidavit-in-reply filed by the petitioner are taken on record.
(2.) Liberty is granted to the learned advocate for the petitioner to add the Chairman, West Bengal Central School Service Commission as party respondent in the matter. The learned advocate appearing for the West Bengal Central School Service Commission agrees to enter appearance on behalf of the added respondent accordingly no direction is being passed for service upon the said added respondent.
(3.) The petitioner is a scheduled caste candidate possessing B. Sc. Honours in Biological Science, Zoology and M.Sc. degree. She appeared in the 11th Regional Level Selection Test, 2010 for being appointed in the post of Assistant Teacher in non government aided schools. She was selected for the post and ranked 43 in the combined merit list published by the West Bengal Regional School Service Commission. Amongst the scheduled caste candidates her rank was 2. The petitioner appeared in the counselling held by the West Bengal Regional School Service Commission on 6th June, 2011 and she selected the school named Central Satjelia M.C. High School, P.O - Luxbagan, P.S -Gosaba, Sub Division-Canning, South 24 Parganas.;
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