JUDGEMENT
Rajasekhar Mantha, J. -
(1.) The writ petitioner is aggrieved by receipt of lesser amount of pension compared to similarly situated persons in the State Government as well as the other Transport Corporations in the State of West Bengal, namely, SBSTC, CSTC etc.
(2.) The writ petitioner joined the service of the Government of West Bengal in the State Transport Department, Cooch Behar as a cashier on 27th June, 1959.
(3.) Thereafter, on an assurance contained in the Road Transport Corporation Act of 1959 at Section 3F, the petitioner's service was shifted mandatorily to the North Bengal State Transport Corporation (NBSTC).;
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