Debasish Kar Gupta, J. - (1.) This writ petition is filed by the petitioner for issuing a writ in the nature of mandamus against the Murshidabad Municipality for releasing his payment due and payable to the petitioner for completion of the work of improvement of road by cement concrete with guard wall and toilet/latrine in the area lying and situated within the respondent Municipality.
(2.) The bills raised by the petitioner in this respect have been duly certified by the SubAssistant Engineer of the respondent Municipality.
(3.) Those bills have been annexed to this writ petition being Annexure P/2 at pages 14 and 15 to this writ petition.;