PATHERYA,J. - (1.) CAN 3828 of 2018 is an application for expunging the name of the appellant no.1(b), namely, Birendra Chandra Roy.
(2.) Mr. Partha Pratim Roy, learned advocate, appearing for the appellants, does not want to press this application.
(3.) Accordingly, the application being CAN 3828 of 2018 is dismissed as not pressed without any order as to costs. Re : CAN 9461 of 1999 & CAN 9282 of 2017;