- (1.) HEARD the learned Advocates appearing for the parties.
(2.) CHALLENGING the judgment and order dated 14th July, 2005 passed in W. P. No. 9888 (W) of 2005, this application has been filed by the State of West Bengal.
(3.) BY the impugned judgment under appeal the learned trial Court directed to pay interest @ 10% per annum on the retirement benefit with effect from the date of deemed retirement, namely, August 31, 1994.;