ENKON PRIVATE LIMITED Vs. STATE OF WEST BENGAL
LAWS(CAL)-2008-2-62
HIGH COURT OF CALCUTTA
Decided on February 15,2008

ENKON PRIVATE LIMITED Appellant
VERSUS
STATE OF WEST BENGAL Respondents

JUDGEMENT

- (1.) PETITIONER No. 1 is an advertising agency. It advertises various products of its customers through display hoardings installed by the side of public roads on spaces being allotted to it by the respondent authorities.
(2.) THE petitioner No. 1 responded to "notice Inviting Quotations for hoarding Display at different locations of Kolkata Maidan and B. B. D. Bag Area" dated 4. 6. 2001.
(3.) THE rates offered by the petitioner No. 1 in respect of five sites in the Maidan area, were as follows : JUDGEMENT_739_WBLR3_2008Html1.htm;


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