T.Chatterjee, J. - (1.) This writ petition is moved with notice upon the respondents.
(2.) Mr. Kalyan Bandyopadhyay has entered appearance on behalf of the Private Respondent No. 2, Kamta Prasad Singh. Mr. Dasgupta has appeared on behalf of the State-respondents.
(3.) During the pendency of the writ application, a supplementary affidavit has been filed which shall be kept on record. A copy of the same has been served upon the respondents.;