SANJAY DUTTA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
LAWS(CAL)-2017-12-274
HIGH COURT OF CALCUTTA
Decided on December 07,2017

Sanjay Dutta And Others Appellant
VERSUS
State of West Bengal and Others Respondents

JUDGEMENT

Debasish Kar Gupta, J. - (1.) None appears on behalf of the respondent Municipality in spite of service of copy of the writ petition upon the Municipality. No accommodation is prayed for.
(2.) Affidavit-Of-Service filed in Court today be kept on record.
(3.) This writ petition is filed by the petitioners for a declaration upon the respondent Municipality to allow them to participate in the selection of candidates for appointment to different Group "C" and Group "D" posts.;


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