MD MAHIUDDIN & ORS Vs. GURU PROSAD PAL & ANR
LAWS(CAL)-2017-8-161
HIGH COURT OF CALCUTTA
Decided on August 21,2017

Md Mahiuddin And Ors Appellant
VERSUS
Guru Prosad Pal And Anr Respondents

JUDGEMENT

Jyotirmay Bhattacharya, J. - (1.) This appeal will be heard.
(2.) Lower court records need not be called for.
(3.) Since the respondents are represented by their learned advocate Mr. Shyamal Sur, service of notice of appeal upon the respondents is dispensed with. The appeal is thus treated ready as regards service of notice of appeal upon the respondents.;


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