SWAPAN GHOSH Vs. STATE OF WEST BENGAL
LAWS(CAL)-2017-8-20
HIGH COURT OF CALCUTTA
Decided on August 09,2017

Swapan Ghosh Appellant
VERSUS
STATE OF WEST BENGAL Respondents

JUDGEMENT

SAMBUDDHA CHAKRABRTI, J. - (1.) Let the affidavit of service filed in Court today be kept with the record.
(2.) In spite of service none appears on behalf of the respondent nos. 4, 5 and 6.
(3.) Heard Mr. Shaw, the learned advocate for the petitioner.;


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