ENAMUL HAQUE Vs. STATE OF WEST BENGAL
LAWS(CAL)-2017-6-114
HIGH COURT OF CALCUTTA
Decided on June 20,2017

ENAMUL HAQUE Appellant
VERSUS
STATE OF WEST BENGAL Respondents

JUDGEMENT

Joymalya Bagchi, J. - (1.) Nobody appears in support of the appeal, when the matter is called on.
(2.) Ms. Meenal Sinha, learned advocate, is requested to appear in this matter as amicus curiae and assist this court.
(3.) Ms. Anasua Sinha, learned advocate, who ordinarily appears on behalf of the State, is present in court and is requested to appear in this matter.;


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