HABIBUR RAHAMAN MONDAL Vs. STATE PROJECT DIRECTOR, PBSSM & ORS
LAWS(CAL)-2017-8-104
HIGH COURT OF CALCUTTA
Decided on August 03,2017

Habibur Rahaman Mondal Appellant
VERSUS
State Project Director, Pbssm And Ors Respondents

JUDGEMENT

Shivakant Prasad, J. - (1.) Affidavit of service filed to show the service of notice on the respondents.
(2.) The same be kept with the record.
(3.) This is third round of writ application filed by the petitioner, Habibur Rahaman Mondal.;


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