NARAYAN CHANDRA MAJI & ORS Vs. STATE OF WEST BENGAL & ORS
LAWS(CAL)-2017-7-232
HIGH COURT OF CALCUTTA
Decided on July 06,2017

Narayan Chandra Maji And Ors Appellant
VERSUS
State Of West Bengal And Ors Respondents

JUDGEMENT

Debangsu Basak, J. - (1.) The petitioners seek relief under Gitanjali scheme.
(2.) The State is represented.
(3.) It appears that the Gitanjali scheme is no longer in place.;


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