HIMANGSU KUMAR CHOWDHURY & ORS Vs. MEGHA ENCLAVE PVT LTD & ORS
LAWS(CAL)-2017-10-21
HIGH COURT OF CALCUTTA
Decided on October 23,2017

Himangsu Kumar Chowdhury And Ors Appellant
VERSUS
Megha Enclave Pvt Ltd And Ors Respondents

JUDGEMENT

Jyotirmay Bhattacharya, J. - (1.) This appeal will be heard.
(2.) Lower court records need not be called for.
(3.) Since all the respondents are represented by their learned advocate, service of notice of appeal upon the respondents is dispensed with. The appeal is thus treated ready as regards service of notice of appeal upon the respondents.;


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