Joymalya Bagchi, J. - (1.) Nobody appears in support of the appeal, when the matter is called on.
(2.) Mr. Datta, learned advocate, is requested to appear in this matter as amicus curiae and assist this court.
(3.) Ms. Anasua Sinha, learned advocate, who ordinarily appears on behalf of the State, is present in court and is requested to appear in this matter.;