MIR DARA SHEKO,J. - (1.) Mr. Indrajit Bhattacharjee, learned advocate, holding the brief for the petitioner, submits for adjournment, which is declined pursuant to order dated 16.5.2017 on which day the hearing of this case was adjourned on the ground of learned counsel for the petitioner.
(2.) Heard Mr. Subir Banerjee, learned counsel, representing the opposite party/respondent/plaintiff/decree-holder.
(3.) Learned counsel, representing the petitioner did not offer any argument.;