GENERAL BODY OF GAIGHATA THANA AGRICULTURAL PRIMARY MARKETING CO-OPERATIVE SOCIETY LTD & ORS Vs. SANDIP SAHA
LAWS(CAL)-2017-8-120
HIGH COURT OF CALCUTTA
Decided on August 07,2017

General Body Of Gaighata Thana Agricultural Primary Marketing Co-Operative Society Ltd And Ors Appellant
VERSUS
Sandip Saha Respondents

JUDGEMENT

Biswanath Somadder, J. - (1.) Let the affidavit of service filed in Court today be kept on record.
(2.) By consent of the parties, the appeal is treated as on day's list and is taken up for consideration along with the application for stay.
(3.) The instant appeal arises out of an order dated 26th April, 2017, passed by the learned Single Judge in CAN 9590 of 2016.;


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