Jyotirmay Bhattacharya, J. - (1.) Leave is granted to the learned advocate-on-record of the appellants to remove the valuation statement of this appeal.
(2.) We are informed by him that the appeal is valued at Rs. 12,000,00/-. If the value of appeal is Rs. 12,000,00/-, then the appeal is maintainable before this Court.
(3.) We thus, grant leave to the learned advocate-on-record of the appellants to rectify the valuation statement of the appeal.;