Mir Dara Sheko, J. - (1.) Affidavit-Of-Service as filed be kept with the record.
(2.) Heard Mr. Sandip Roy Chowdhury, learned Advocate representing the petitioner and heard also Mr. Dhananjay Banerjee, learned Advocate representing the opposite parties/plaintiffs to be called on hereafter only as the opposite parties.
(3.) Perused the materials on record and the impugned order.;