Biswanath Somadder, J. - (1.) The Registrar General is directed to satisfactorily explain to this Bench as to why the Additional Stamp Reporter's endorsement dated 17th February, 2017, is not reflected in the second Judge's brief. The Registrar General is also directed to ensure that henceforth this never recurs in future.
(2.) The report of the Registrar General shall be brought to our notice in our Administrative Side within a week from date. In Re: CAN 4150 of 2017
(3.) Let the affidavit of service filed in Court today be kept on record.;