Biswanath Somadder, J. - (1.) Let the report in the form of an affidavit filed in Court today on behalf of the Secretary, West Bengal Co-operative Election Commission, being the respondent no. 11, be taken on record.
(2.) By consent of the parties, the appeal is treated as on day's list and taken up for consideration along with the connected application.
(3.) The appeal arises out of a judgment and order dated 21st April, 2017, passed by the learned Single Judge in W. P. 11785 (W) of 207 (Uttam Bera & Ors. vs. The State of West Bengal & Ors.).;