JUDGEMENT
Jyotirmay Bhattacharya, J. -
(1.) This Appeal is directed against an order dated 23rd August 2017 passed by the Learned Civil Judge (Senior Division) (in- Charge), 2nd Court at Howrah in Title Suit No. 356 of 2017 at the instance of the defendants/appellants.
(2.) This appeal will be heard.
(3.) Lower court records need not be called for.;
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