SANDHYA POLEN Vs. STATE OF WEST BENGAL & ORS
LAWS(CAL)-2017-9-100
HIGH COURT OF CALCUTTA
Decided on September 06,2017

Sandhya Polen Appellant
VERSUS
State Of West Bengal And Ors Respondents

JUDGEMENT

Arijit Banerjee, J. - (1.) Affidavit-Of-Service filed in Court today be kept with the record.
(2.) In spite of service no one appears on behalf of the respondents.
(3.) The material facts of the case are supported by documents and hence I have not called for affidavits.;


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