DHURMTOLLAH PROPERTIES PRIVATE LIMITED & ANR Vs. KRISHNA METALLICS PRIVATE LIMITED & ORS
LAWS(CAL)-2017-7-195
HIGH COURT OF CALCUTTA
Decided on July 24,2017

Dhurmtollah Properties Private Limited And Anr Appellant
VERSUS
Krishna Metallics Private Limited And Ors Respondents

JUDGEMENT

Jyotirmay Bhattacharya, J. - (1.) This appeal will be heard.
(2.) Lower court's record need not be called for.
(3.) Since the plaintiffs/respondents are represented by Mr. Chatterjee, learned senior counsel, service of notice of appeal upon the respondents is dispensed with. The appeal be treated ready as regards service.;


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