JUDGEMENT
ARIJIT BANERJEE,J. -
(1.) Affidavit of service filed in Court today be kept on record.
(2.) In spite of service, nobody appears on behalf of the respondents.
(3.) The petitioner's husband was the Head Teacher in a primary school. He retired from service on 30.06.1988 and he died on 01.02.1999. The Pension Payment Order was issued by the respondent Authorities on 14.08.1992. An amount of Rs. 27,172/- was deducted on account of alleged over-drawal. Being aggrieved, the petitioner has approached this Court by way of the present writ petition.;
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