JUDGEMENT
Arijit Banerjee, J. -
(1.) Affidavit of service filed in Court today be kept on record.
(2.) These two writ petitions have been taken up together since they involve common questions of law.
Re: WP 29979 (W) of 2016:-
(3.) The petitioner was an Assistant Teacher of a Primary School. He retired from service on 30 September, 1998. The Pension Payment Order was issued by the respondent Authorities on 11 June, 1999. An amount of Rs. 29,447/- was deducted on account of alleged over-drawal. Being aggrieved, the petitioner has approached this Court by way of the present writ petition.;
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