JUDGEMENT
Arijit Banerjee, J. -
(1.) In Re:- Application for condonation of delay being CAN No. 5392 of 2017.
(2.) This is a time barred appeal. There was 9 days delay in filing this appeal. The reason for the delay has been explained by the appellants in this application for condonation of delay.
(3.) We are satisfied with the explanation given by the appellants for such delay. Accordingly, the delay in filing this appeal is condoned.;
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