ICHCHHAMATI PANDA Vs. STATE OF WEST BENGAL AND ORS.
LAWS(CAL)-2017-6-186
HIGH COURT OF CALCUTTA
Decided on June 14,2017

Ichchhamati Panda Appellant
VERSUS
STATE OF WEST BENGAL AND ORS. Respondents

JUDGEMENT

ARIJIT BANERJEE,J. - (1.) Affidavit-of-service filed in Court today be kept with the record.
(2.) In spite of service nobody appears on behalf of the State.
(3.) The material facts of the case are supported by records and hence I have not called for affidavits.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.