GENERAL BODY OF GAIGHATA THANA AGRICULTURAL PRIMARY MARKETING CO-OPERATIVE SOCIETY LTD & ORS Vs. PROVAT DAS
LAWS(CAL)-2017-8-122
HIGH COURT OF CALCUTTA
Decided on
August 07,2017
General Body Of Gaighata Thana Agricultural Primary Marketing Co-Operative Society Ltd And Ors
Appellant
VERSUS
Provat Das
Respondents
JUDGEMENT
Biswanath Somadder, J. -
(1.) Let the affidavit of service filed in Court today be kept on record.
(2.) By consent of the parties, the appeal is treated as on day's list and is taken up for consideration along with the application for stay.
(3.) The instant appeal arises out of an order dated 26th April, 2017, passed by the learned Single Judge in CAN 9589 of 2016.;
(2.) By consent of the parties, the appeal is treated as on day's list and is taken up for consideration along with the application for stay.
(3.) The instant appeal arises out of an order dated 26th April, 2017, passed by the learned Single Judge in CAN 9589 of 2016.;
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